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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2)(ix) in The Cable Television Networks Rules, 1994

(ix)[ depicts cruelty or violence towards animals in any form or promotes unscientific belief that causes harm to animal.] [Inserted by Notification No. G.S.R. 804(E), dated 19.8.2016 (29.9.1994).]