Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 355] [Entire Act]

Union of India - Subsection

Section 355(f) in The Code of Criminal Procedure, 1973

(f)the plea of the accused and his examination (if any);