Patna High Court - Orders
Mousmi Ddt Chhirkao Karamchari Sangh vs The State Of Bihar on 3 July, 2019
Author: Ashutosh Kumar
Bench: Ashutosh Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.13303 of 2019
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Mousmi DDT Chhirkao Karamchari Sangh
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr.Shri Prakash Srivastava, Advocate
For the Respondent/s : Mr.Ramadhar Singh ( Gp25 )
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CORAM: HONOURABLE MR. JUSTICE ASHUTOSH KUMAR
ORAL ORDER
2 03-07-2019All the defects appear to have been removed but only after the due date.
Let this defect be ignored. List this case for admission.
(Ashutosh Kumar, J) krishna/-
U