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[Cites 0, Cited by 0] [Section 64(2)] [Section 64] [Entire Act]

Union of India - Subsection

Section 64(2)(k) in The Water (Prevention And Control Of Pollution) Act, 1974

(k)the form of application for the consent of the State Board under sub-section (2) of section 25, and the particulars it may contain;