Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Telangana - Subsection Section 16(1) in Telangana Industrial Workers (Representation, Participation in Management and Relief) Act, 1998 (1)Wherein an establishment or unit only one union is registered, it may apply in the prescribed form to the election authority for recognition.
