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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(f) in Patna Municipal Corporation (Grant of Permission for Display of Advertisements & Similar Devices) Regulations, 2012

(f)
(i)Backlit boards (back to back) of size of 1.2 mtrs. X 1.8 mtrs. At a height of 7' from footpath level on single mast can be permitted on PMC footpath on selected roads at a minimum interval of 10 mtrs. irrespective of any zone by inviting tenders, whenever required by the PMC.
(ii)Trivision (or 'Tri-Ad' or '3 sided') backlit boards having size 1.4 mtrs. x 3 mtrs. at a maximum height 10' from footpath level, on single mast can be permitted on PMC footpath on selected roads at a minimum interval of 15 mtrs. irrespective of any zone by inviting tenders whenever required by PMC. However, no backlit or Trivision advertisement is permissible on footpath having width less than 10'.