Supreme Court - Daily Orders
Aiswaraya Lakshmi vs S. Rajagopal on 9 September, 2024
ITEM NO.1604 COURT NO.13 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition (Civil) No.2366/2024
AISWARAYA LAKSHMI Petitioner(s)
VERSUS
S. RAJAGOPAL Respondent(s)
(FOR ADMISSION and IA No.199462/2024-STAY APPLICATION and IA
No.199466/2024-EXEMPTION FROM FILING O.T.)
Date : 09-09-2024 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA
For Petitioner(s) Mr. Lakshmeesh S. Kamath, AOR
Mrs. Samriti Ahuja, Adv.
Ms. Aditi Prakash, Adv.
Mr. Aditya Shenoy, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
1. Issue notice, returnable in four weeks.
2. In the meantime, further proceedings in H.M.O.P. No.553/2023, titled S. Rajagopal Vs. Aiswaraya Lakshmi pending before Ld. Subordinate Court, Alandur, Tamil Nadu, shall remain stayed.
(VIJAY KUMAR) (RAVINDER KUMAR)
COURT MASTER (SH) COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
Vijay Kumar
Date: 2024.09.12
09:43:07 IST
Reason: