Section 93C(5) in Rules Framed by Board of Revenue under section 90
(5)When the licensee gets the licence, he shall apply to the Excise Superintendent for deputation of a surveyor or Amin. Acreage will then be checked by the surveyor or Amin in the presence of the Superintendent of Excise or any other officer deputed by the Collector. The charge of the surveyor or Amin so employed shall be paid by the licensee. Plots for threshing ground or for cultivation shall not be changed without the sanction of the Collector.
