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Union of India - Section

Section 23 in Nagaland Rural Bank (Employees') Pension Regulations, 2018

23. Period of deputation to an organisation in India.

- Period of deputation of an employee to another organisation in India will count for qualifying service provided the organisation to which he is deputed or the employee, pays the pensionary contributions at the rates specified under these regulations or at the rates specified by the Bank at the time of deputation, whichever is higher, to the Bank.