Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 617] [Entire Act] State of Odisha - Subsection Section 617(2) in The Orissa Municipal Corporation Act, 2003 (2)Save as otherwise expressly provided in this Act or as may be prescribed, for every such licence or permission, fees may be charged on such units and at such rates as may be prescribed.
