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Madhya Pradesh High Court

Nilesh vs The State Of Madhya Pradesh on 18 January, 2023

Author: Sujoy Paul

Bench: Sujoy Paul

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 6008 of 2022 (NILESH AND OTHERS Vs THE STATE OF MADHYA PRADESH) Dated : 18-01-2023 Parties through their counsel.

As prayed by learned counsel for the appellants, list the mater after a week with connected matter.





                              (SUJOY PAUL)                               (AMAR NATH (KESHARWANI))
                                 JUDGE                                            JUDGE

                          R




Signature Not Verified
Signed by: ROSHNI SINGH
Signing time: 19-Jan-23
4:18:48 PM