Madhya Pradesh High Court
Nilesh vs The State Of Madhya Pradesh on 18 January, 2023
Author: Sujoy Paul
Bench: Sujoy Paul
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 6008 of 2022 (NILESH AND OTHERS Vs THE STATE OF MADHYA PRADESH) Dated : 18-01-2023 Parties through their counsel.
As prayed by learned counsel for the appellants, list the mater after a week with connected matter.
(SUJOY PAUL) (AMAR NATH (KESHARWANI))
JUDGE JUDGE
R
Signature Not Verified
Signed by: ROSHNI SINGH
Signing time: 19-Jan-23
4:18:48 PM