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State of West Bengal - Section

Section 63H in The West Bengal Factories Rules, 1958

63H. Review of the information furnished to workers etc.:

(1)The occupier shall review at least once in every calendar year and modify, if necessary, the information furnished under rules 63E and 63F to the workers and Chief Inspector.
(2)In the event of any change in the process or operations or methods of work or when any new substance is introduced in the process or in the event of a serious accident taking place, the information so furnished shall be reviewed and modified to the extent necessary.Rule prescribed under section 112.