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[Cites 0, Cited by 0] [Section 80(1)] [Section 80] [Entire Act]

State of Jharkhand - Subsection

Section 80(1)(b) in Bihar Factories Rules, 1950

(b)under the group to which he has been transferred-
(i)the date and actual time of commencing work in the group or relay, and
(ii)the group or relay from which he has been transferred.