Tripura High Court
Parimal Debnath vs The State Of Tripura on 5 June, 2018
Author: S. Talapatra
Bench: S. Talapatra
Page 1 of 1
HIGH COURT OF TRIPURA
AGARTALA
CRL.A(J)63 of 2016
Parimal Debnath
----Appellant(s)
Versus
The State of Tripura
----Respondent(s)
For Appellant(s) : None For Respondent(s) : Mr. A. Roy Barman, Addl. PP HON'BLE MR. JUSTICE S. TALAPATRA Order 05/06/2018 Paper Book is ready.
List the matter on 05.07.2018 for hearing.
JUDGE Sabyasachi. B