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Tripura High Court

Parimal Debnath vs The State Of Tripura on 5 June, 2018

Author: S. Talapatra

Bench: S. Talapatra

                                 Page 1 of 1


                       HIGH COURT OF TRIPURA
                             AGARTALA

                            CRL.A(J)63 of 2016

Parimal Debnath
                                                             ----Appellant(s)
                                    Versus

The State of Tripura
                                                           ----Respondent(s)

For Appellant(s) : None For Respondent(s) : Mr. A. Roy Barman, Addl. PP HON'BLE MR. JUSTICE S. TALAPATRA Order 05/06/2018 Paper Book is ready.

List the matter on 05.07.2018 for hearing.

JUDGE Sabyasachi. B