Himachal Pradesh High Court
Pawan Kumar vs . Basant Kumar on 27 March, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
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Pawan Kumar vs. Basant Kumar Cr. Revision No.169 of 2023 27.03.2023 Present: Mr. Karan Singh Kanwar, Advocate, for the petitioner.
Admit.
Cr. Revision No.169 of 2023 Issue post admission notice to the respondent, returnable within six weeks, on taking steps within a period of one week.
Record of learned trial court be called for. Cr.MP No.997 of 2023 By way of instant application, the applicant/petitioner has prayed for suspension of sentence.
Heard. The substantive sentence imposed by learned Chief Judicial Magistrate, Sirmaur, District at Nahan vide judgment of conviction and order of sentence dated 17.02.2022 in Criminal Complaint No.101/3 of 2018, titled Basant Kumar vs. Pawan Kumar and further affirmed by learned Additional Sessions Judge vide judgment dated 02.01.2023 in Criminal Appeal No.25-N/10 of 2022, titled Pawan Kumar vs. Basant Kumar, shall remain suspended, subject to the applicant's depositing 30% of compensation amount, if not already deposited, within a period of six ::: Downloaded on - 27/03/2023 20:37:26 :::CIS .
weeks and furnishing personal bond in the sum of Rs.50,000/- with one surety in the like amount to the satisfaction of the trial court within the same period with condition that the applicant shall appear in Court, as and when directed and shall surrender to serve out the sentence imposed, in case the revision is ultimately dismissed.
Application stands disposed of.
Cr.MP No.998 of 2023 The application is disposed of with a direction to the applicant to file certified copy of judgment dated 17.02.2022, passed by learned Chief Judicial Magistrate, Sirmaur, District at Nahan, H.P., within a period of four weeks.
Learned counsel for the petitioner is permitted to produce copy of order downloaded from the High Court website before the concerned authority, who shall not insist for certified copy of the order, however, it may verify the order from the High Court website or otherwise.
( Sushil Kukreja ) Judge 27th March, 2023 (reena) ::: Downloaded on - 27/03/2023 20:37:26 :::CIS