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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(d) in Orissa Universities Act, 1989

(d)"College" means an institution admitted to a University in accordance with the provisions of this Act and the statutes and includes a College managed by a University, but does not include a school, whether it is an independent institution or forms part of a College as defined herein;