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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Madhya Pradesh - Subsection

Section 18(1)(D) in M.P. Maintenance and Welfare of Parents and Senior Citizen Rules, 2009

(D)The homes shall be provide separate lodging for men and women inmates, unless a male and a female inmate are either blood relations or a married couple;