Section 16(1)(ii) in The Goa, Daman and Diu Administration of Evacuee Property Rules, 1965

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State of Goa - Subsection

Section 16(1)(ii) in The Goa, Daman and Diu Administration of Evacuee Property Rules, 1965

(ii)disposal of assets essential to one's profession, practice or calling or trade such as the disposal of medical books and equipment by a doctor, the disposal of law books by a practising lawyer and the disposal of his stock-in-trade by a trader, and

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State of Goa - Subsection

Section 16(1)(ii) in The Goa, Daman and Diu Administration of Evacuee Property Rules, 1965