Section 123(1)(i) in The Gujarat Panchayats Act, 1993

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State of Gujarat - Subsection

Section 123(1)(i) in The Gujarat Panchayats Act, 1993

(i)An Executive Committee, for exercising such powers and performing such functions and duties of the taluka panchayat (not being function pertaining to its Social Justice Committee, as the taluka panchayat may assign to it:

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State of Gujarat - Subsection

Section 123(1)(i) in The Gujarat Panchayats Act, 1993