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Gujarat High Court

Stup vs Ahmedabad on 24 September, 2008

   Gujarat High Court Case Information System 

  
  
    

 
 
    	      
         
	    
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ST/3004/2008	 1/ 1	ORDER 
 
 

	

 

IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
 

 


 

STAMP
NUMBER No. 3004 of 2008
 

 
 
=========================================================

 

STUP
CONSULTANTS PVT LTD - null
 

Versus
 

AHMEDABAD
MUNICIPAL CORPORATION - null
 

=========================================================
 
Appearance
: 
MR
DC DAVE for null :
1, 
None for null :
1, 
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CORAM
			: 
			
		
		 
			 

REGISTRAR
			(JUDICIAL)
		
	

 

 
 


 

Date
: 24/09/2008 

 

 
 
ORAL
ORDER 

Office objections to be removed on or before 24.10.2008, failing which, matter may be placed before the Hon'ble Court for passing an appropriate orders.

(G.K. Upadhyay) Registrar(Judicial) Nabila     Top