Gujarat High Court
Stup vs Ahmedabad on 24 September, 2008
Gujarat High Court Case Information System
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ST/3004/2008 1/ 1 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
STAMP
NUMBER No. 3004 of 2008
=========================================================
STUP
CONSULTANTS PVT LTD - null
Versus
AHMEDABAD
MUNICIPAL CORPORATION - null
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Appearance
:
MR
DC DAVE for null :
1,
None for null :
1,
=========================================================
CORAM
:
REGISTRAR
(JUDICIAL)
Date
: 24/09/2008
ORAL
ORDER
Office objections to be removed on or before 24.10.2008, failing which, matter may be placed before the Hon'ble Court for passing an appropriate orders.
(G.K. Upadhyay) Registrar(Judicial) Nabila Top