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State of Andhra Pradesh - Section

Section 17 in Andhra Pradesh Municipal Councils (Constitution of Wards Committees, Election of Chair Persons, Powers and Functions etc.) Rules, 1995

17.

The Chairperson if he/she so chooses to resign, may sent his/her letter of resignation in writing to the Secretary of Wards Committee. The Secretary shall, on receipt of such resignation, place it before the next meeting of the Wards Committee which shall accept the resignation after satisfying its genuineness. Before the resignation is accepted by the Wards Committee, it shall be open to the Chairperson to withdraw such resignation by writing a letter under his/her hand addressed to Secretary.