Himachal Pradesh High Court
Neelam Dasson vs . State Of H.P. on 6 April, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
Neelam Dasson vs. State of H.P. CWPs No.180/2023, 192/2023 & 298/2023 .
6.4.2023 Present: Mr. P. S. Goverdhan, Sr. Advocate with Mr. Chaman Goverdhan, Advocate, for the petitioners.
Mr. Anup Rattan, A.G. with Mr. Ramakant Sharma, Addl. A.G., Ms. Priyanka Chauhan, Dy.A.G. and Mr. Rajat Chauhan, Law Officer, for respondents-State.
Learned counsel for the petitioner(s) prays for and is granted one week's time to implead necessary parties.
List on 13.4.2023.
r (Tarlok Singh Chauhan) Judge (Virender Singh) Judge 6.4.2023 (pankaj) ::: Downloaded on - 10/04/2023 20:39:50 :::CIS