Supreme Court - Daily Orders
Vijay Arvind Jariwala vs Umang Jatin Gandhi on 23 September, 2022
Bench: Aniruddha Bose, M.M. Sundresh
ITEM NO.11 COURT NO.14 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal(C) No(s). 16382/2022
(Arising out of impugned final judgment and order dated 06-05-2022
in SCA No. 16131/2021 passed by the High Court Of Gujarat At
Ahmedabad)
VIJAY ARVIND JARIWALA Petitioner(s)
VERSUS
UMANG JATIN GANDHI Respondent(s)
(FOR ADMISSION and I.R. and IA No.122812/2022-EXEMPTION FROM FILING
O.T. and IA No.122811/2022-CONDONATION OF DELAY IN REFILING/
CURING THE DEFECTS)
Date : 23-09-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
HON'BLE MR. JUSTICE M.M. SUNDRESH
For Petitioner(s) Mr. Ritesh Agrawal, AOR
Mr. Teejas Bhatia, Adv.
For Respondent(s) Ms. K. V. Bharathi Upadhyaya, AOR
UPON hearing the counsel the Court made the following
O R D E R
Mr. Teejas Bhatia, learned counsel appearing for the petitioner submits that he has instruction not to proceed with the petition.
The petition is dismissed as withdrawn.
(SNEHA) (VIDYA NEGI)
SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by
POOJA SHARMA
Date: 2022.09.24
12:24:55 IST
Reason: