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[Cites 0, Cited by 0] [Section 66(2)] [Section 66] [Entire Act]

State of Manipur - Subsection

Section 66(2)(b) in Manipur Value Added Tax Act, 2004

(b)stop the vehicle or carrier at every check post set up under subsection (1) or at any other place by an officer authorized by the Commissioner in this behalf;