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[Cites 0, Cited by 0] [Section 8(6)] [Section 8] [Entire Act]

State of Maharashtra - Subsection

Section 8(6)(i) in The Maharashtra Unaided Private Professional Educational Institutions (Regulation of Admissions and Fees) Act, 2015

(i)is holding any office, post or is in any way directly or indirectly connected or associated with any unaided institution;