Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 23 in The M.P. Public Health Act, 1949 23. Rules for the protection and periodical examination of water-supply. - The Government may make rules providing for the protection and periodical examination of sources of water supply in the [State] [Substituted by A.O. 1950.],
