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[Cites 0, Cited by 0] [Section 49(3)] [Section 49] [Entire Act]

State of Maharashtra - Subsection

Section 49(3)(t) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(t)making contributions towards the construction, establishment or maintenance of educational institution including libraries and museums, any hospital, dispensary or similar institution providing for public medical relief, or any other institution of a charitable nature;