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State of Meghalaya - Section

Section 4 in Meghalaya Rural Employment Guarantee Scheme, 2006

4. Funding.

- The Scheme shall be implemented as a Centrally Sponsored Scheme (CSS) on cost sharing basis between the Centre and the State Government of India funds shall be utilized for the following:i. Cost of wages.ii. Three fourths of material cost.iii. Administrative cost.iv. The cost of capacity building.v. Establishment of Programme Officer with the supporting staff including Community Coordinators at village level.State funds shall be spent for the following:i. 25% of the material and wages of skilled and semi-skilled workers.ii. Unemployment allowance.iii. Administrative expenses of the state EG Council.iv. Other expenses related to implementation of the scheme but not permitted by GOI guidelines.