Section 36(2) in Bihar Panchayat Raj Institutions (Conduct of Business) Rules, 2015
(2)A question may be asked in the meeting of Gram Panchayat/Panchayat Samiti/Zila Parishad only for obtaining information of any thing pertaining to the administration of the Gram Panchayat/Panchayat Samiti/Zila Parishad .
