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[Cites 0, Cited by 0] [Section 42(4)] [Section 42] [Entire Act]

State of Sikkim - Subsection

Section 42(4)(a) in Sikkim Co-Operative Societies Act, 1978

(a)the necessary wearing apparel, cooking vessels, beds and bedding and such personal ornaments of a woman as in accordance with religious usage cannot be parted with by her;