Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 1 in Andhra Pradesh Co-Operative Societies (Temporary Provisions) Act, 1995 1. Short title and commencement : - (1) This Act may be called the Andhra Pradesh Co-operative Societies (Temporary Provisions) Act, 1955.(2)It shall deemed to have come into force with effect on and from the 2nd January, 1995.
