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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Haryana - Subsection

Section 11(3) in Chaudhary Ranbir Singh University, Jind Act, 2014

(3)The Vice-Chancellor shall hold office for a period of three years, which may be renewed for not more than one term:Provided that no person shall be appointed to or continue in the office of the Vice-Chancellor if he has attained the age of sixty-eight years.