Section 17 in Delhi Ancient and Historical Monuments and Archaeological Sites and Remains Act, 2004
17. Prohibited area and regulated area.
- An area up to fifty meters from the protected limits of monument shall be declared as prohibited area for any construction and mining activities near or adjoining protected monuments and further beyond it up to one hundred meters as regulated area in which construction and mining activities can be undertaken only after getting permission of the Government and further subject to any rules made under this Act.
