Himachal Pradesh High Court
Baikunth Lal vs . Smt. Savitri Devi And Others on 27 October, 2022
Bench: Sabina, Sushil Kukreja
.
Baikunth Lal vs. Smt. Savitri Devi and others OSA No.3 of 2015 27.10.2022 Present: Mr. K.D. Sood, Senior Advocate with Mr. Het Ram Thakur, Advocate, for the appellant.
Mr. Basant Pal Thakur, Advocate on behalf of Ms. Devyani Sharma, Advocate, for the respondents.
Learned counsel for the respondents has submitted that respondent No.1 has died and requests for an adjournment to enable him to bring on record legal representatives of deceased respondent No.1.
As requested, list after four weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 27th October, 2022 (reena) ::: Downloaded on - 31/10/2022 20:32:16 :::CIS