Rajasthan High Court - Jaipur
State Of Raj And Ors vs Kamlesh Kumar Sharma on 27 October, 2017
Author: Ajay Rastogi
Bench: Ajay Rastogi
HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT
JAIPUR
D.B. Writ Review No. 56 / 2017
1. The State of Rajasthan Through the Principal Secretary,
Department of Ayurved & Indian Medicines, Govt. of Rajasthan,
State Secretariat, Jaipur (Raj.)
2. The Director, Ayurved Department, Ayurved Directorate, Ajmer.
3. The Controller of Examination, Dr. Sarvapalli Radhakrishan,
Rajasthan Ayurved University, Jodhpur, Karwar, Nagaur Road,
Jodhpur.
----Petitioners
Versus
Kamlesh Kumar Sharma S/o. Prahlad Sharma, by Caste Brahmin,
Aged About 45 Years, R/o. 13-26, Krishna Nagar, Madhovilas
Puliya, Brahmpuri Road, Jorawar Singh Gate, Jaipur (Rajasthan).
----Respondent
_____________________________________________________ For Petitioner(s) : Mr. H.Kandpal, Adv. for Mr. G.S.Gill, AAG. _____________________________________________________ HON'BLE MR. JUSTICE AJAY RASTOGI HON'BLE MR. JUSTICE DEEPAK MAHESHWARI Order 27/10/2017 Counsel for the petitioners has informed to this Court that the self same judgment has been examined by the Division Bench of this Court in D.B. Writ Review No.275/2016 (The State of Rajasthan & Ors. Vs. Yadvendra Shandilya & Ors.) and that has been dismissed on 21.08.2017.
In the light of the order passed by the Division Bench of this Court dt.21.08.2017, the present writ review has no substance and is accordingly dismissed.
(DEEPAK MAHESHWARI),J. (AJAY RASTOGI),J. R.Mathur/Arun/44