Indian Kanoon - Search engine for Indian Law

Supreme Court - Daily Orders

Commissioner Of Income Tax (Central) vs P. Premkumar on 12 November, 2018

Bench: A.M. Khanwilkar, Navin Sinha

     ITEM NO.29                               COURT NO.12                 SECTION XI-A

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

                          SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 38335/2018

     (Arising out of impugned final judgment and order dated                     20-10-2017
     in ITA No. 419/2009 passed by the High Court Of                             Kerala At
     Ernakulam)

     COMMISSIONER OF INCOME TAX                   (CENTRAL)               Petitioner(s)

                                                      VERSUS

     P. PREMKUMAR                                                         Respondent(s)

     (FOR ADMISSION and I.R. and IA No.152492/2018-CONDONATION OF DELAY
     IN FILING and IA No.152493/2018-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT)

     Date : 12-11-2018 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE A.M. KHANWILKAR
                             HON'BLE MR. JUSTICE NAVIN SINHA


     For Petitioner(s)                   Mr. Tushar Mehta, SG
                                         Mr. S.S. Shamshery, Adv.
                                         Mr. D.L. Chidananda, Adv.
                                         Mr. T.M. singh, Adv.
                                         Mrs. Anil Katiyar, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Application seeking exemption from filing certified copy of the impugned order is allowed.

Delay condoned.

Issue Notice.

Tag along with SLP (C) D. No. 998/2018.

(MANAV SHARMA) (TAPAN KUMAR CHAKRABORTY) COURT MASTER (SH) ASST. REGISTRAR