Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 75(1)] [Section 75] [Entire Act] State of Karnataka - Subsection Section 75(1)(b) in The Karnataka Police Act, 1963. (b)of all property found lying in any public street, if the owner or person in charge of such property on being directed to remove the same, refuses or omits to do so.