Section 24(8)(iii) in The Orissa Municipal Corporation (Division of City into Wards, Reservation of Seats, and Conduct of Election) Rules, 2003

[Cites 0, Cited by 0] [Section 24(8)] [Section 24] [Entire Act]

(iii)the decision of the Election Officer in allotment of symbols under this Sub-rule subject to direction of Elections Commission shall be final.

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