Chattisgarh High Court
The State Of M.P vs Vishram Chndrakar 3 Cra/2126/1999 ... on 3 July, 2019
HIGH COURT OF CHHATTISGARH, BILASPUR
CRA No. 2018 of 1999
The State Of M.p. Versus Vishram Chndrakar
03.07.2019 Mr. Ashutosh Pandey, Counsel for the appellant.
Mr. R. N. Jha, Advocate for the respondent.
As prayed by the counsel for the appellant the case is adjourned. List this case on 20.09.2019.
Sd/-/-
(Sharad Kumar Gupta) Judge PARUL