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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(1)(a) in The Spirituous Preparations (Inter-State Trade And Commerce) Control Act, 1955

(a)enter at any time by day or by night into any such house, building or enclosed space, or vehicle, vessel or aircraft;