Section 12(5) in Vijaybhoomi University, Raigad Act, 2018
(5)The President shall have the following powers, namely:-(a)to call for any information or record from any officer or authority of the University, relating to the affairs of the University ;(b)to appoint the Vice-Chancellor ;(c)to remove the Vice-Chancellor in accordance with the provisions of sub-section (7) of section 14 of this Act ;(d)such other powers as may be specified by the statutes.
