Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Karnataka - Subsection Section 25(3) in THE ATRIA UNIVERSITY ACT, 2020 (3)The Board of management shall be the executive body of the University. Thepowers and functions of the Board of Management shall be such as may be specifiedby the statutes.
