Delhi High Court - Orders
Pawan Reley vs Speaker Lok Sabha & Ors on 10 November, 2022
Author: Satish Chandra Sharma
Bench: Chief Justice, Subramonium Prasad
$~26
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9354/2021
PAWAN RELEY ..... Petitioner
Through: Petitioner-in-person
versus
SPEAKER LOK SABHA & ORS ...... Respondents
Through: Mr. Devashish Bharuka, Ms. Justine
George, Advocates for R-1 & R-3
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 10.11.2022
1. It has been brought to the notice of this Court that the matter is to be argued by learned Solicitor General of India, but he is not available today to argue the matter. In view of the above, the case is being adjourned.
2. List on 03.02.2023.
SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J NOVEMBER 10, 2022 hsk/ss Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:12.11.2022 15:42:39