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Delhi High Court - Orders

Pawan Reley vs Speaker Lok Sabha & Ors on 10 November, 2022

Author: Satish Chandra Sharma

Bench: Chief Justice, Subramonium Prasad

                          $~26
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      W.P.(C) 9354/2021
                                 PAWAN RELEY                                             ..... Petitioner
                                                    Through:     Petitioner-in-person

                                                    versus

                                 SPEAKER LOK SABHA & ORS                              ...... Respondents
                                                    Through:     Mr. Devashish Bharuka, Ms. Justine
                                                                 George, Advocates for R-1 & R-3

                                 CORAM:
                                 HON'BLE THE CHIEF JUSTICE
                                 HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
                                                    ORDER

% 10.11.2022

1. It has been brought to the notice of this Court that the matter is to be argued by learned Solicitor General of India, but he is not available today to argue the matter. In view of the above, the case is being adjourned.

2. List on 03.02.2023.

SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J NOVEMBER 10, 2022 hsk/ss Signature Not Verified Digitally Signed By:RAHUL SINGH Signing Date:12.11.2022 15:42:39