Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 344] [Entire Act] State of Uttar Pradesh - Subsection Section 344(a) in Uttar Pradesh Municipal Corporation Act, 1959 (a)that any buildings in any area which are used or are intended or likely to be used as dwelling places are unfit for human habitation; or