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Usha Devi vs Ram Kumar Singh on 1 September, 2023

     ITEM NO.36                            REGISTRAR COURT. 1                 SECTION XVII

                                      S U P R E M E C O U R T O F             I N D I A
                                              RECORD OF PROCEEDINGS


                                BEFORE THE REGISTRAR SH. H. SHASHIDHARA SHETTY

     Petition(s) for Special Leave to Appeal (C)                             No(s).    2997/2023

     USHA DEVI & ORS.                                                                 Petitioner(s)

                                                              VERSUS

     RAM KUMAR SINGH & ORS.                                                           Respondent(s)

     Date : 01-09-2023 This petition was called on for hearing today.

     For Petitioner(s)
                                            Mr. Prakash Sinha, Adv.
                                            Mr. Kartik Garg, Adv.
                                            Mr. Ajay Kumar, AOR

     For Respondent(s)

                                           Mr. Rohit Kumar Singh , AOR
                                           Mr. Rohit Kumar Singh, Adv.
                                           Mr. Shivam Sharma, Adv.
                                           Mr. Rana Prashant, Adv.

                               UPON hearing the counsel the Court made the following
                                                  O R D E R

Service is complete on respondent Nos.1 and 2 but none has entered appearance.

Ld. counsel for respondent Nos.3 to 5 prays for and is granted four weeks’ time, as last opportunity, for filing counter affidavit.

At the end of the period aforesaid, whether counter affidavit is filed or not, Registry to process the matter for listing before the Hon’ble Court, as per rules.

H. SHASHIDHARA SHETTY Registrar