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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(3) in Tamil Nadu Right of Children to free and Compulsory Education Rules, 2011

(3)The local authority shall sanction the reimbursement amount for each academic year in two installments, namely in the months of September 3nd March after verifying or cause to be verified the enrollment of those students in the school.