Bombay High Court
Fomento Resources Pvt. Ltd. , Through ... vs State Of Maharashtra, Through ... on 8 August, 2024
Author: K. R. Shriram
Bench: K. R. Shriram
Digitally
signed by
MEERA
MEERA MAHESH
MAHESH JADHAV 1/1 6-wp-1810-18.doc
JADHAV Date:
2024.08.08
18:12:19
+0530
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 1810 OF 2018
Fomento Resources Pvt. Ltd. , Through
Its Director And Anr. ...Petitioners
Versus
State Of Maharashtra, Through Secretary & Ors. ...Respondents
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Mr. Zal Andhyarujina, Ms Revati Desai, Ms Ayushi Anandpara and Mr. Shiraj
Salekar, Ms Devanshi Sanghvi, Ms Hamza Mir i/b Lexicon Law Partners for
Petitioners.
Ms S. D. Vyas, Addl GP a/w Mr. M. M.Pabale, AGP for Respondent No.1
State.
Mr. Husefa Khokhawala i/b M/s Nankani & Associates for Respondent No.2.
Mr. Ashish Kamat, Senior Advocate a/w Mr. Vishesh Malviya, Ms Taniya
Dsouza and Mr. Raghav Dharmadhikari i/b M/s Rashmikant and Partners
for Respondent No.3.
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CORAM : K. R. SHRIRAM &
JITENDRA JAIN, JJ.
DATED : 8th AUGUST 2024 P.C. :
1 Mr. Kamat states he was served with rejoinder on the night of 3 rd August 2024 and in view of certain averments made in the rejoinder, respondent no.3 will have to file a response affidavit. Mr. Khokhawala also seeks liberty to file a response affidavit. Leave granted. These affidavits shall be filed and copy served by 23rd August 2024.
2 Petition be listed under the same caption on 12th September 2024.
(JITENDRA JAIN, J.) (K. R. SHRIRAM, J.) Meera Jadhav ::: Uploaded on - 08/08/2024 ::: Downloaded on - 09/08/2024 11:15:04 :::