Section 3(1) in Gujarat Industrial Development Act, 1962
(1)For the purposes of securing and assisting in the rapid and orderly establishment, and organisation of industries in industrial areas and industrial estates in the State of Gujarat [and for the purpose of establishing commercial centres in connection with the establishment and organisation of such industries] [These words were inserted by Gujarat 11 of 1986, Section 4 (w.e.f. 01-07-1986).], there shall be established by the State Government by notification in the Official Gazette, a Corporation by the name of the Gujarat Industrial Development Corporation.
