Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 118] [Entire Act] State of West Bengal - Subsection Section 118(5) in West Bengal Municipal (Building) Rules, 2007 (5)Laundry and recreation rooms located above the basement shall be lighted by windows located in exterior walls having openings of not less than 10 per cent of the floor area.
