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[Cites 0, Cited by 0] [Section 16A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16A(4) in U.P. Industries Services Rules, 1993

(4)The Selection Committee shall prepare list of the selected candidates arranged in order of seniority as it stood in the cadre from which they are to be promoted and forward the same to the appointing authority.